Lal Bihari Tiwari vs Judge, Family Court And Others
2011 Latest Caselaw 1630 ALL

Citation : 2011 Latest Caselaw 1630 ALL
Judgement Date : 11 May, 2011

Allahabad High Court

Lal Bihari Tiwari vs Judge, Family Court And Others on 11 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 21166 of 2011
 

 
Petitioner :- Lal Bihari Tiwari
 
Respondent :- Judge, Family Court And Others
 
Petitioner Counsel :- R.K. Singh Kaushik
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Dinesh Mishra and Sri J.P. Yadav, Advocates, filed their Vakalatnama on behalf of respondent no. 2, the same may be placed on record. They pray for and is granted four weeks time to file counter affidavit.

List on 11.7.2011.

Order Date :- 11.5.2011

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