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Ram Kumar Yadav vs The State Of U.P. Through D.M. ...
2011 Latest Caselaw 1623 ALL

Citation : 2011 Latest Caselaw 1623 ALL
Judgement Date : 11 May, 2011

Allahabad High Court
Ram Kumar Yadav vs The State Of U.P. Through D.M. ... on 11 May, 2011
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- SERVICE SINGLE No. - 6743 of 1997
 

 
Petitioner :- Ram Kumar Yadav
 
Respondent :- The State Of U.P. Through D.M. Sitapur
 
Petitioner Counsel :- G.S.L.Verma
 
Respondent Counsel :- C.S.C.,U.K.Dhaon
 

 
Hon'ble Abhinava Upadhya,J.

The case appears to be wrongly listed. It has already been dismissed vide order of this Court dated 12.12.1997.

Order Date :- 11.5.2011

SKM

 

 

 
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