Arun Singh vs State Of U.P.
2011 Latest Caselaw 1610 ALL

Citation : 2011 Latest Caselaw 1610 ALL
Judgement Date : 10 May, 2011

Allahabad High Court

Arun Singh vs State Of U.P. on 10 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11243 of 2011
 

 
Petitioner :- Arun Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajiv Lochan Shukla,Shailendra Sharma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the joint request made by learned counsel for the parties, put this case on 12.5.2011 along with Cr. Misc. Bail Application No. 5007 of 2011.

Order Date :- 10.5.2011

Gss

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