Mordhwaj Kuashik vs State Of U.P. & Others
2011 Latest Caselaw 1608 ALL

Citation : 2011 Latest Caselaw 1608 ALL
Judgement Date : 10 May, 2011

Allahabad High Court

Mordhwaj Kuashik vs State Of U.P. & Others on 10 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 12422 of 2011
 

 
Petitioner :- Mordhwaj Kuashik
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajesh Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks further time is allowed for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Interim order already passed is extended till the next date of listing.

Order Date :- 10.5.2011

SRY

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