Har Charan Singh vs Distt. Judge
2011 Latest Caselaw 1601 ALL

Citation : 2011 Latest Caselaw 1601 ALL
Judgement Date : 10 May, 2011

Allahabad High Court

Har Charan Singh vs Distt. Judge on 10 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53738 of 2009
 

 
Petitioner :- Har Charan Singh
 
Respondent :- Distt. Judge
 
Petitioner Counsel :- H.C. Dwivedi
 
Respondent Counsel :- Amit Sthalekar,A. Sthalekar
 

 
Hon'ble V.K. Shukla,J.

List this matter on 18.05.2011.

Order Date :- 10.5.2011

SRY

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