Mohd. Khalid And Others vs A.D.J., Ct.No.10 And Another
2011 Latest Caselaw 1594 ALL

Citation : 2011 Latest Caselaw 1594 ALL
Judgement Date : 10 May, 2011

Allahabad High Court

Mohd. Khalid And Others vs A.D.J., Ct.No.10 And Another on 10 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 26944 of 2011
 

 
Petitioner :- Mohd. Khalid And Others
 
Respondent :- A.D.J., Ct.No.10 And Another
 
Petitioner Counsel :- Kshitij Shailendra
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 2 returnable at an early date. The petitioner may take steps to serve the respondent no. 2 within a week.

List in the week commencing 1.7.2011.

Order Date :- 10.5.2011

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