Vishram Mishra vs State Of U.P. And Others
2011 Latest Caselaw 1587 ALL

Citation : 2011 Latest Caselaw 1587 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Vishram Mishra vs State Of U.P. And Others on 9 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 14304 of 2011
 

 
Petitioner :- Vishram Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Mani Tripathi
 
Respondent Counsel :- C. S. C.,Santosh Kr. Srivastava
 

 
Hon'ble V.K. Shukla,J.

Four weeks' further time is allowed for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Interim order already passed is extended till the next date of listing.

Order Date :- 9.5.2011

SRY

Download the LatestLaws.com Mobile App