Lakhan vs State Of U.P.
2011 Latest Caselaw 1582 ALL

Citation : 2011 Latest Caselaw 1582 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Lakhan vs State Of U.P. on 9 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12049 of 2011
 

 
Petitioner :- Lakhan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.S. Parmar,Vivek Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is second bail application.

List before appropriate court along with the record of first bail applicaiton at an early date.

Order Date :- 9.5.2011

Gss

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