Lal Bahadur vs State Of U.P. & Others
2011 Latest Caselaw 1579 ALL

Citation : 2011 Latest Caselaw 1579 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Lal Bahadur vs State Of U.P. & Others on 9 May, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 51694 of 2005
 

 
Petitioner :- Lal Bahadur
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pradeep Kumar
 
Respondent Counsel :- C.S.C.,H.S.N. Tripathi,O.P. Gupta,P.S. Tripathi,V.K. Singh
 

 
Hon'ble Sibghat Ullah Khan,J.

Allowed.

For orders, see order of date passed on writ petition no.38953 of 1999.

Order Date :- 9.5.2011

vkg

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