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Devendra vs State Of U.P.
2011 Latest Caselaw 1576 ALL

Citation : 2011 Latest Caselaw 1576 ALL
Judgement Date : 9 May, 2011

Allahabad High Court
Devendra vs State Of U.P. on 9 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12020 of 2011
 

 
Petitioner :- Devendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vikas Sharma,Dharmendra Singhal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request of learned counsel for the applicant and learned  AGA put up as fresh on 16.5.2011. By that time supplementary affidavit and counter affidavit annexing copy of viscera report.

Order Date :- 9.5.2011

Gss

 

 

 
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