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State Of U.P. & Others vs Surendra Nath Mishra & Others
2011 Latest Caselaw 1573 ALL

Citation : 2011 Latest Caselaw 1573 ALL
Judgement Date : 9 May, 2011

Allahabad High Court
State Of U.P. & Others vs Surendra Nath Mishra & Others on 9 May, 2011
Bench: Shishir Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 393 of 2002
 

 
Petitioner :- State Of U.P. & Others
 
Respondent :- Surendra Nath Mishra & Others
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- U.S. Tiwari,D.S.P.Singh,S.P.Singh,U.B. Tewari,U.S. Tripathi,Y.S. Tewari
 

 
Hon'ble Shishir Kumar,J.

List this case on 16.05.2011 in the additional cause list.

Order Date :- 9.5.2011

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