Nand Kishore And Another vs Harbal (Since Deceased) And ...
2011 Latest Caselaw 1572 ALL

Citation : 2011 Latest Caselaw 1572 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Nand Kishore And Another vs Harbal (Since Deceased) And ... on 9 May, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 782 of 2010
 

 
Petitioner :- Nand Kishore And Another
 
Respondent :- Harbal (Since Deceased) And Others
 
Petitioner Counsel :- K.S. Tiwari,A.K. Ojha
 
Respondent Counsel :- R.K. Pandey,B.Malik,M.A.Mishra,M.A.Misra
 

 
Hon'ble Shishir Kumar,J.

Learned counsel for the appellants states that he has complied with the order dated 08.04.2011 of this Court and filed rejoinder affidavit on 05.05.2011, the same is not on record.

The office is directed to trace out the same and place it on record.

List this case in the next cause list.

Till that date as directed earlier, the order of status quo will continue.

Order Date :- 9.5.2011

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