Manoj Gupta @ Ramu Gupta vs Smt. Sangita Gupta
2011 Latest Caselaw 1571 ALL

Citation : 2011 Latest Caselaw 1571 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Manoj Gupta @ Ramu Gupta vs Smt. Sangita Gupta on 9 May, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- FIRST APPEAL No. - 146 of 2011
 

 
Petitioner :- Manoj Gupta @ Ramu Gupta
 
Respondent :- Smt. Sangita Gupta
 
Petitioner Counsel :- Rajesh Chandra Gupta,Mayank Kumar Gupta
 

 
Hon'ble Shishir Kumar,J.

List this case on 18.05.2011 on the request made by the respondent.

Learned counsel for the respondent has informed the Court that the respondent due to illness is not in a position to appear. She will appear on the next date fixed.

When the case is listed next, the name of Sri Shyam Sunder Mishra as counsel for the respondent be shown in the cause list.

Order Date :- 9.5.2011

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