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Jai Jai Ram & Another vs State Of U.P. & Another
2011 Latest Caselaw 1570 ALL

Citation : 2011 Latest Caselaw 1570 ALL
Judgement Date : 9 May, 2011

Allahabad High Court
Jai Jai Ram & Another vs State Of U.P. & Another on 9 May, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 63123 of 2009
 

 
Petitioner :- Jai Jai Ram & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- S.K. Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Counsel is not at all prepared with the case and requests that the matter may be listed in the next cause list, so that he can study the matter and address the Court.

Request made is accepted. List in the next cause list.

Order Date :- 9.5.2011

SRY

 

 

 
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