Smt. Ramjano And Anr. vs A.D.J.
2011 Latest Caselaw 1567 ALL

Citation : 2011 Latest Caselaw 1567 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Smt. Ramjano And Anr. vs A.D.J. on 9 May, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 31656 of 1995
 

 
Petitioner :- Smt. Ramjano And Anr.
 
Respondent :- A.D.J.
 
Petitioner Counsel :- K.K Tripathi
 
Respondent Counsel :- Rajesh Srivastawa,S.C.
 

 
Hon'ble Shishir Kumar,J.

Learned counsel for the respondents states that he has no objection on the application moved by learned counsel for the petitioners for recalling the order dated 11.11.2009 passed by this Court.

Therefore, the order dated 11.11.2009 is hereby recalled and the writ petition is restored to its original number. It may be listed before appropriate Court.

The case shall not be treated as tied up or part heard to this Bench.

Order Date :- 9.5.2011

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