Committee Of Management, Laghu ... vs State Of U.P. & Others
2011 Latest Caselaw 1564 ALL

Citation : 2011 Latest Caselaw 1564 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Committee Of Management, Laghu ... vs State Of U.P. & Others on 9 May, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 23643 of 1999
 

 
Petitioner :- Committee Of Management, Laghu Madhyamik Vidyalaya, Ballia
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Surendra Kumar Mishra
 
Respondent Counsel :- C.S.C.,B.P.Singh
 

 
Hon'ble Shishir Kumar,J.

Heard learned counsel for the petitioner.

This is an application for recalling the order dated 21.1.2010.

I see no justification to recall the order. This application is hereby dismissed.

Order Date :- 9.5.2011

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