Citation : 2011 Latest Caselaw 1545 ALL
Judgement Date : 6 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 38522 of 2009 Petitioner :- Delhi Public School Varanasi And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- G.K. Singh,V.K. Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case in second week of July, 2011.
Interim order already passed is extended till the next date of listing.
Order Date :- 6.5.2011
SRY
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