Citation : 2011 Latest Caselaw 1544 ALL
Judgement Date : 6 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- CIVIL REVISION No. - 461 of 2010 Petitioner :- Neel Sundar Palriwal & Another Respondent :- Yuko Bank, Bank Road, Gorakhpur & Others Petitioner Counsel :- N.K. Chaturvedi Hon'ble V.K. Shukla,J.
List this case in second week of July, 2011.
Interim order already passed is extended till the next date of listing.
Order Date :- 6.5.2011
SRY
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!