M/S Bhasin Infotech & ... vs M/S Bagla Advertising Pvt. Ltd. & ...
2011 Latest Caselaw 1536 ALL

Citation : 2011 Latest Caselaw 1536 ALL
Judgement Date : 6 May, 2011

Allahabad High Court

M/S Bhasin Infotech & ... vs M/S Bagla Advertising Pvt. Ltd. & ... on 6 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CIVIL REVISION No. - 541 of 2010
 

 
Petitioner :- M/S Bhasin Infotech & Infrastructure Pvt. Ltd.
 
Respondent :- M/S Bagla Advertising Pvt. Ltd. & Others
 
Petitioner Counsel :- Azim Ahmad Kazmi
 
Respondent Counsel :- Ashutosh Srivastava,A.K.Gupta,J.J.Munir
 

 
Hon'ble V.K. Shukla,J.

List this case in second week of July, 2011.

Interim order already passed is extended till the next date of listing.

Order Date :- 6.5.2011

SRY

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