Sanjay @ Paplu Sirothiya vs State Of U.P.
2011 Latest Caselaw 1529 ALL

Citation : 2011 Latest Caselaw 1529 ALL
Judgement Date : 5 May, 2011

Allahabad High Court

Sanjay @ Paplu Sirothiya vs State Of U.P. on 5 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11884 of 2011
 

 
Petitioner :- Sanjay @ Paplu Sirothiya
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Daya Shanker Mishr,Chandrakesh Mishr
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List revised. None is present on behalf of the applicant.

Put up on 12.5.2011 as fresh.

Order Date :- 5.5.2011

Gss

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