Yogesh Kumar Sisodia vs Smt. Kusum And Another
2011 Latest Caselaw 1528 ALL

Citation : 2011 Latest Caselaw 1528 ALL
Judgement Date : 5 May, 2011

Allahabad High Court

Yogesh Kumar Sisodia vs Smt. Kusum And Another on 5 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 27235 of 2010
 

 
Petitioner :- Yogesh Kumar Sisodia
 
Respondent :- Smt. Kusum And Another
 
Petitioner Counsel :- Sheshadri Trivedi,Satish Trivedi
 
Respondent Counsel :- S.C.
 

 
Hon'ble V.K. Shukla,J.

List after two weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 5.5.2011

SRY

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