B. Shridhar Nair vs Amit Prasad
2011 Latest Caselaw 1525 ALL

Citation : 2011 Latest Caselaw 1525 ALL
Judgement Date : 5 May, 2011

Allahabad High Court

B. Shridhar Nair vs Amit Prasad on 5 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CIVIL REVISION No. - 305 of 2010
 

 
Petitioner :- B. Shridhar Nair
 
Respondent :- Amit Prasad
 
Petitioner Counsel :- Anil Bhushan
 
Respondent Counsel :- Haribans Singh,K.K. Dwivedi,K.P.Verma
 

 
Hon'ble V.K. Shukla,J.

List after two weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 5.5.2011

SRY

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