Ramakant Raizada vs Laxman Das
2011 Latest Caselaw 1521 ALL

Citation : 2011 Latest Caselaw 1521 ALL
Judgement Date : 5 May, 2011

Allahabad High Court

Ramakant Raizada vs Laxman Das on 5 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CIVIL REVISION No. - 323 of 2010
 

 
Petitioner :- Ramakant Raizada
 
Respondent :- Laxman Das
 
Petitioner Counsel :- Nirvikar Gupta
 
Respondent Counsel :- Chandra Shekhar Singh
 

 
Hon'ble V.K. Shukla,J.

List after two weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 5.5.2011

SRY

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