Smt. Vandana Gupta vs Siddh Nath And Others
2011 Latest Caselaw 1518 ALL

Citation : 2011 Latest Caselaw 1518 ALL
Judgement Date : 5 May, 2011

Allahabad High Court

Smt. Vandana Gupta vs Siddh Nath And Others on 5 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 32387 of 2010
 

 
Petitioner :- Smt. Vandana Gupta
 
Respondent :- Siddh Nath And Others
 
Petitioner Counsel :- Vishnu Gupta
 
Respondent Counsel :- S.C.,D.P.Singh,Swati Agrawal
 

 
Hon'ble V.K. Shukla,J.

List after two weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 5.5.2011

SRY

Download the LatestLaws.com Mobile App