Anes Saxena Alias Sonu vs State Of U.P.
2011 Latest Caselaw 1505 ALL

Citation : 2011 Latest Caselaw 1505 ALL
Judgement Date : 4 May, 2011

Allahabad High Court

Anes Saxena Alias Sonu vs State Of U.P. on 4 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11687 of 2011
 

 
Petitioner :- Anes Saxena Alias Sonu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lav Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is second bail application. List before appropriate court, if possible in the next causes list along with the record of first bail application.

Order Date :- 4.5.2011

Gss

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