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Chandra Muni Pandey & Others vs District Inspector Of Schools, ...
2011 Latest Caselaw 1457 ALL

Citation : 2011 Latest Caselaw 1457 ALL
Judgement Date : 2 May, 2011

Allahabad High Court
Chandra Muni Pandey & Others vs District Inspector Of Schools, ... on 2 May, 2011
Bench: Satyendra Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 25052 of 2001
 

 
Petitioner :- Chandra Muni Pandey & Others
 
Respondent :- District Inspector Of Schools, Alld & Others
 
Petitioner Counsel :- A.K. Shukla,Chandreshwar Prasad,R.K. Ojha
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Office has reported that notices were issued to respondent no. 3 on 17.1.2009 fixing 2.3.2008 but no service report has been furnished on record.

Office is  directed to furnish service report within a week.

List after a week.

Order Date :- 2.5.2011

BLY

 

 

 
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