Tej Ram Verma vs State Of U.P. And Others
2011 Latest Caselaw 1450 ALL

Citation : 2011 Latest Caselaw 1450 ALL
Judgement Date : 2 May, 2011

Allahabad High Court

Tej Ram Verma vs State Of U.P. And Others on 2 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 13602 of 2011
 

 
Petitioner :- Tej Ram Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Ray
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is granted for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 2.5.2011

SRY

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