Jagpal Sharma, Meerut vs The D.M./Collector, Meerut And ...
2011 Latest Caselaw 99 ALL

Citation : 2011 Latest Caselaw 99 ALL
Judgement Date : 7 March, 2011

Allahabad High Court

Jagpal Sharma, Meerut vs The D.M./Collector, Meerut And ... on 7 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 668 of 1994
 

 
Petitioner :- Jagpal Sharma, Meerut
 
Respondent :- The D.M./Collector, Meerut And Others
 
Petitioner Counsel :- G.C. Bhattacharya,Bharat Pratap Singh,M.L. Shukla
 
Respondent Counsel :- S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Chapter XIII of the High Court Rules is titled as paper book in First Appeal. A paper book has to be filed within the time stipulated under Chapter XIII Rule 3. In case paper book is not filed in time, office should list the case in Chapter XIII Rule 3.

As prayed, list this case after three weeks. In the meantime, paper book may be filed. In case paper book is not filed, office will list the case under Chapter XIII Rule 3 for order rather than under the heading of hearing.

Order Date :- 7.3.2011

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