Citation : 2011 Latest Caselaw 97 ALL
Judgement Date : 7 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 12995 of 2011 Petitioner :- Vinod Kumar And Others Respondent :- Principal Chief Conservator Of Forest And Others Petitioner Counsel :- K.N. Shukla Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter along with the record of writ petition No.56060 of 2010, showing the names of respective counsels in both the cases along with cause title.
Order Date :- 7.3.2011
SRY
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