Food Corporation Of India vs M/S Hanuman Rice Mills & Another
2011 Latest Caselaw 95 ALL

Citation : 2011 Latest Caselaw 95 ALL
Judgement Date : 7 March, 2011

Allahabad High Court

Food Corporation Of India vs M/S Hanuman Rice Mills & Another on 7 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 294 of 1995
 

 
Petitioner :- Food Corporation Of India
 
Respondent :- M/S Hanuman Rice Mills & Another
 
Petitioner Counsel :- G.C.Bhattacharya,Satya Prakash
 
Respondent Counsel :- A.K. Goyal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The appellant had filed an application for substituting the legal heirs of the respondents.

Issue notice to the proposed legal heirs of the respondents by registered post.

Order Date :- 7.3.2011

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