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Basant Lal Yadav vs State Of U.P. And Others
2011 Latest Caselaw 93 ALL

Citation : 2011 Latest Caselaw 93 ALL
Judgement Date : 7 March, 2011

Allahabad High Court
Basant Lal Yadav vs State Of U.P. And Others on 7 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 12404 of 2011
 

 
Petitioner :- Basant Lal Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sandeep Srivastava
 
Respondent Counsel :- C.S.C.,Vinay Kr. Rai
 

 
Hon'ble Rajes Kumar,J.

Sri K.N. Misra, Advocate has filed his Vakalatnama on behalf of the respondent. The same may be placed on record. When the case is listed next, his name may be shown as counsel for the respondent.

On the request of learned counsel for the petitioner, put up on Monday i.e. on 14.3.2011 as fresh along with the records of writ petition nos.21789 of 2004 and 21787 of 2004.

Order Date :- 7.3.2011

OP

 

 

 
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