H.C.(P) Madan Singh Yadav & Others vs State Of U.P. & Others
2011 Latest Caselaw 89 ALL

Citation : 2011 Latest Caselaw 89 ALL
Judgement Date : 7 March, 2011

Allahabad High Court

H.C.(P) Madan Singh Yadav & Others vs State Of U.P. & Others on 7 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 12410 of 2011
 

 
Petitioner :- H.C.(P) Madan Singh Yadav & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter before another Bench, as fresh case, after taking nomination from Hon'ble the Chief Justice.

Order Date :- 7.3.2011

SRY

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