Shaukeen Ali vs The Pradeshiya Industrial & ...
2011 Latest Caselaw 723 ALL

Citation : 2011 Latest Caselaw 723 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Shaukeen Ali vs The Pradeshiya Industrial & ... on 31 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 912 of 2011
 

 
Petitioner :- Shaukeen Ali
 
Respondent :- The Pradeshiya Industrial & Investment Corp.Of U.P.Ltd.& Ors
 
Petitioner Counsel :- K.K. Arora
 
Respondent Counsel :- Nalin Kumar Sharma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant may serve two copies of the entire paper book on the Standing Counsel within three days.

The case is passed over.

List this case in the next cause list showing the name of Standing Counsel as counsel for the respondents

Order Date :- 31.3.2011

Download the LatestLaws.com Mobile App