Rajnish Kumar vs State Of U.P.
2011 Latest Caselaw 722 ALL

Citation : 2011 Latest Caselaw 722 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Rajnish Kumar vs State Of U.P. on 31 March, 2011

Bench: Ferdino Inacio Rebello, Chief Justice, Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3112 of 2009
 

 
Petitioner :- Rajnish Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajul Bhargava,Surendra Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ferdino Inacio Rebello,Chief Justice
 
Hon'ble Imtiyaz Murtaza,J.

Appeal is allowed. Appellant is acquitted of the charges.

For orders, see judgment and order of date passed in Crl Appeal No 2538 of 2009.

Order Date :- 31.3.2011

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