Ambika Prasad vs Vith A.D.J., Kanpur Nagar And ...
2011 Latest Caselaw 721 ALL

Citation : 2011 Latest Caselaw 721 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Ambika Prasad vs Vith A.D.J., Kanpur Nagar And ... on 31 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 44821 of 1999
 

 
Petitioner :- Ambika Prasad
 
Respondent :- Vith A.D.J., Kanpur Nagar And Others
 
Petitioner Counsel :- S.M.A.Kazmi,Ashok Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

The case is adjourned today on the illness slip of Sri Ashok Srivastava, counsel for the petitioner.

List peremptorily after two weeks.

Order Date :- 31.3.2011

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