Ved Prakash Gupta vs Smt. Pushpa Gupta & Others
2011 Latest Caselaw 714 ALL

Citation : 2011 Latest Caselaw 714 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Ved Prakash Gupta vs Smt. Pushpa Gupta & Others on 31 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3830 of 2008
 

 
Petitioner :- Ved Prakash Gupta
 
Respondent :- Smt. Pushpa Gupta & Others
 
Petitioner Counsel :- Nagendra Kumar Srivastava
 
Respondent Counsel :- A.K.Gupta,Pratima Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of counsel for the appellant.

Order Date :- 31.3.2011

Download the LatestLaws.com Mobile App