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Anwar Jung vs Sani Jain & Others
2011 Latest Caselaw 713 ALL

Citation : 2011 Latest Caselaw 713 ALL
Judgement Date : 31 March, 2011

Allahabad High Court
Anwar Jung vs Sani Jain & Others on 31 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3339 of 2010
 

 
Petitioner :- Anwar Jung
 
Respondent :- Sani Jain & Others
 
Petitioner Counsel :- C.K. Parekh,P.N. Ojha
 
Respondent Counsel :- Arjun Singhal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of counsel for the respondents.

Order Date :- 31.3.2011

NS

 

 

 
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