Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gajendra Pal Singh vs Surat Singh And Others
2011 Latest Caselaw 711 ALL

Citation : 2011 Latest Caselaw 711 ALL
Judgement Date : 31 March, 2011

Allahabad High Court
Gajendra Pal Singh vs Surat Singh And Others on 31 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 18519 of 2011
 

 
Petitioner :- Gajendra Pal Singh
 
Respondent :- Surat Singh And Others
 
Petitioner Counsel :- Nishant Tomar,Siddharth Nandan
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent, returnable at an early date. The petitioner may take steps to serve the respondent within 2 weeks.

List in the week commencing 9.5.2011.

The payment of court fee shall be subject to the decision of the writ petition.

Order Date :- 31.3.2011

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter