Rajendra Singh vs State Of U.P. And Others
2011 Latest Caselaw 710 ALL

Citation : 2011 Latest Caselaw 710 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Rajendra Singh vs State Of U.P. And Others on 31 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 17000 of 2011
 

 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- O.P. Singh Sikarwar,Arun Kumar Singh
 
Respondent Counsel :- C. S. C.,R.K.Ojha,S.C. Tripathi
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In third line of order dated 24.03.2011, in place of "respondent No.4" same be read as "respondent No.5" and in fourth line in place of "respondent No.5" same be read as "respondent No.4".

Order Date :- 31.3.2011

SRY

Download the LatestLaws.com Mobile App