M/S Pratap And Co.Ltd. vs State Of U.P.
2011 Latest Caselaw 71 ALL

Citation : 2011 Latest Caselaw 71 ALL
Judgement Date : 4 March, 2011

Allahabad High Court

M/S Pratap And Co.Ltd. vs State Of U.P. on 4 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 6572 of 1997
 

 
Petitioner :- M/S Pratap And Co.Ltd.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ravindra Rai
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case could not be taken up due to Advocates' strike.

Put up on 8.3.2011 before the appropriate Bench.

Order Date :- 4.3.2011

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