Citation : 2011 Latest Caselaw 709 ALL
Judgement Date : 31 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 1036 of 1990 Petitioner :- Subhan Bux Respondent :- Rceo Petitioner Counsel :- S.A. Khan Respondent Counsel :- R.B.D. Misra,S.C. Hon'ble Rakesh Tiwari,J.
List is revised. None appears for the petitioner.
The writ petition is dismissed in default. Interim order, if any, stands vacated.
Order Date :- 31.3.2011
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