Rajveer Gupta vs Umesh Kumar Mishra (Dead) & Others
2011 Latest Caselaw 706 ALL

Citation : 2011 Latest Caselaw 706 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Rajveer Gupta vs Umesh Kumar Mishra (Dead) & Others on 31 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3445 of 2010
 

 
Petitioner :- Rajveer Gupta
 
Respondent :- Umesh Kumar Mishra (Dead) & Others
 
Petitioner Counsel :- Bharat Bhushan Paul
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice to the respondents who are not represented by the counsel.

Until further orders of the Court, the recovery by the Insurance Company against the appellant in pursuance of impugned judgment and order dated 27.08.2010, passed by MACT/Additional District Judge, Court No.9, Bareilly in M.A.C.P. No. 917 of 2005 shall remain stayed provided the appellant deposits security (other than cash or Bank Guarantee) of the disputed amount before court below within two months.

Order Date :- 31.3.2011

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