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Sheetla Prasad Shukla vs Surendra Kumar Shukla & Another
2011 Latest Caselaw 700 ALL

Citation : 2011 Latest Caselaw 700 ALL
Judgement Date : 31 March, 2011

Allahabad High Court
Sheetla Prasad Shukla vs Surendra Kumar Shukla & Another on 31 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 158 of 2008
 

 
Petitioner :- Sheetla Prasad Shukla
 
Respondent :- Surendra Kumar Shukla & Another
 
Petitioner Counsel :- Ravi Chandra Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Appellant has filed an application to grant one month's time to file paper book.

Application is allowed.

Order Date :- 31.3.2011

NS

 

 

 
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