Chheda Lal vs The Iii-A.D.J., Agra And Ors.
2011 Latest Caselaw 698 ALL

Citation : 2011 Latest Caselaw 698 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Chheda Lal vs The Iii-A.D.J., Agra And Ors. on 31 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 5895 of 1994
 

 
Petitioner :- Chheda Lal
 
Respondent :- The Iii-A.D.J., Agra And Ors.
 
Petitioner Counsel :- H.M.B.Sinha,A.N. Verma,G.N.Verma,H.M.D.Sinha
 
Respondent Counsel :- Devendra Dhama,M.D.Singh Shekhar,M.S. Chaudhary,N. Singh,N.S. Chaudhary,Sc
 

 
Hon'ble Rakesh Tiwari,J.

The case is adjourned today on the illness slip of Sri R.K.Singh, counsel for the respondents.

List peremptorily after two weeks.

Order Date :- 31.3.2011

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