Citation : 2011 Latest Caselaw 697 ALL
Judgement Date : 31 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2708 of 2007 Petitioner :- Brahma Dev Singh Respondent :- Smt. Kanchan & Others Petitioner Counsel :- Radha Kant Ojha Respondent Counsel :- Rakesh Pandey,Ashok Malviya,Saral Srivastava Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
List again along with F.A.F.O. No.2707 of 2007.
Order Date :- 31.3.2011
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