Sri Chhannu Lal, & Others vs The Vth A.D.J., Varanasi & Others
2011 Latest Caselaw 690 ALL

Citation : 2011 Latest Caselaw 690 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Sri Chhannu Lal, & Others vs The Vth A.D.J., Varanasi & Others on 31 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 33466 of 1998
 

 
Petitioner :- Sri Chhannu Lal, & Others
 
Respondent :- The Vth A.D.J., Varanasi & Others
 
Petitioner Counsel :- L.B. Lal,Rajesh Tandon
 
Respondent Counsel :- S.C.,P.N. Srivastava
 

 
Hon'ble Rakesh Tiwari,J.

It appears from the record that the petition is riped for hearing. The substitution has been carried out and supplementary affidavit has been replied along with the contents of the writ petition in the counter affidavit. Learned counsel for the parties prays that he needs some time to argue the matter.

List this matter after two weeks.

Order Date :- 31.3.2011

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