Mahendra Pratap Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 685 ALL

Citation : 2011 Latest Caselaw 685 ALL
Judgement Date : 31 March, 2011

Allahabad High Court

Mahendra Pratap Singh And Others vs State Of U.P. And Others on 31 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 17426 of 2011
 

 
Petitioner :- Mahendra Pratap Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Om Prakash Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List this petition after decision of Special Leave to Appeal Nos.30637 and 30638 of 2009, State of U.P. vs. Pankaj Kumar Vishnoi as well as Special Leave to Appeal No.16894 of 2010 by Hon'ble Apex Court.

Order Date :- 31.3.2011

SRY

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