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Ahmad Ali vs Smt. Kamla Devi & Others
2011 Latest Caselaw 684 ALL

Citation : 2011 Latest Caselaw 684 ALL
Judgement Date : 31 March, 2011

Allahabad High Court
Ahmad Ali vs Smt. Kamla Devi & Others on 31 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 922 of 2007
 

 
Petitioner :- Ahmad Ali
 
Respondent :- Smt. Kamla Devi & Others
 
Petitioner Counsel :- Ram Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 31.3.2011

NS

 

 

 
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