Yogendra Singh vs State Of U.P. & Others
2011 Latest Caselaw 663 ALL

Citation : 2011 Latest Caselaw 663 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Yogendra Singh vs State Of U.P. & Others on 30 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1210 of 2006
 

 
Petitioner :- Yogendra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pradip Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 30.3.2011

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