Ram Laraitay vs Collector/District Magistrate ...
2011 Latest Caselaw 656 ALL

Citation : 2011 Latest Caselaw 656 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Ram Laraitay vs Collector/District Magistrate ... on 30 March, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 18267 of 2011
 

 
Petitioner :- Ram Laraitay
 
Respondent :- Collector/District Magistrate And Others
 
Petitioner Counsel :- S.A.N. Shah
 
Respondent Counsel :- C.S.C.,A.S.G.I.,D.D. Chauhan,Siddharth
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Sri Siddharth has accepted notice on behalf of respondent Nos. 7 to 9. Learned standing counsel has accepted notice on behalf of respondent Nos. 1 to 5.

Respondents will take instructions, or file counter affidavit within two weeks.

List on 25.4.2011.

Order Date :- 30.3.2011

nethra

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